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[Cites 0, Cited by 0] [Section 249(1)] [Section 249] [Entire Act]

State of Nagaland - Subsection

Section 249(1)(b) in Nagaland Municipal Act, 2001

(b)Where separate municipal drains are provided for foul water and for surface water, to discharge directly or indirectly, -
(i)Foul water into a drain provided for surface water; or
(ii)Except with the permission of the Chief Officer, surface water into drain provided for foul water; or