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State of Tamilnadu - Section

Section 8 in Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Transmission/Distribution of Electricity Under MYT Framework) Regulations, 2009

8. Depreciation.

- Depreciation rates shall be as per the Schedule annexed to the Tariff Regulations. Addition to the asset base in each year of the control period shall be as per the approved capitalization schedule.