Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(vii) in The Special Economic Zones Rules, 2003

(vii)receipt of goods from the domestic tariff area on payment of central excise duty by the domestic tariff area unit;