(4)All the provisions of this Act shall be applicable to the areas of the State in which the [Karnataka] [Adapted by the Karnataka Adapatations of Laws Order 1973 w.e.f. 1-11-1973] Prohibition Act, 1961 ([Karnataka] [Adapted by the Karnataka Adapatations of Laws Order 1973 w.e.f. 1-11-1973] Act 17 of 1962) is not in operation and shall apply to such extent as is specified in the said Act in the areas in which the said Act, is in operation.
