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State of Jharkhand - Section

Section 411 in Bihar Education Code, 1961

411. Abolition of schools.

- If an aided school is abolished, Government may claim a fair share of any balance at its credit, if any difference of opinion arises as to the amount which may fairly be claimed under this rule, the matter will be referred to Government for orders.(Government notification no. 194-E., dated the 29th January 1915.)