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[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

State of Himachal Pradesh - Subsection

Section 173(1)(a) in The Himachal Pradesh Municipal Corporation Act, 1994

(a)convey the carcass to a place, if any, fixed by the municipality under section 154 for the disposal of the dead bodies of animals or to any place at least one kilometre beyond the limits of municipal area ; or