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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(e) in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015

(e)the trustees shall have the benefit of all indemnities conferred upon trustees by the Indian Trusts Act, 1882 (2 of 1882);