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[Cites 0, Cited by 0] [Section 61(14)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(14)(s) in The Orissa Factories Rules, 1950

(s)No exit doorway shall be less than 100 centimetres in width. Doorway shall not be lass than 200 centimetres in height.