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Gauhati High Court

Tak Bdr Thapa @ Tak Bahadur Thapa @ ... vs The State Of Assam on 22 January, 2025

                                                                      Page No.# 1/2

GAHC010268942024




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : AB/3328/2024

            TAK BDR THAPA @ TAK BAHADUR THAPA @ PARSURAM THAPA
            S/O BUDHIMAN THAPA
            R/O MULANG SINGRIGAON,
            MARGHERITA
            P.O. LEDO, P.S. MARGHERITA
            DIST TINSUKIA, ASSAM
            PIN- 786128



            VERSUS

            THE STATE OF ASSAM
            REP. BY THE PP, ASSAM



Advocate for the Petitioner   : MR. P J SAIKIA, B BURAGOHAIN

Advocate for the Respondent : PP, ASSAM,
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                                 BEFORE
                  HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                      ORDER

22.01.2025 Due to the paucity of time, the matter could not be taken up today.

List the matter on 04.02.2025.

Till then, the interim order passed earlier shall be continued.

JUDGE Comparing Assistant