Gauhati High Court
Tak Bdr Thapa @ Tak Bahadur Thapa @ ... vs The State Of Assam on 22 January, 2025
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GAHC010268942024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : AB/3328/2024
TAK BDR THAPA @ TAK BAHADUR THAPA @ PARSURAM THAPA
S/O BUDHIMAN THAPA
R/O MULANG SINGRIGAON,
MARGHERITA
P.O. LEDO, P.S. MARGHERITA
DIST TINSUKIA, ASSAM
PIN- 786128
VERSUS
THE STATE OF ASSAM
REP. BY THE PP, ASSAM
Advocate for the Petitioner : MR. P J SAIKIA, B BURAGOHAIN
Advocate for the Respondent : PP, ASSAM,
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BEFORE
HONOURABLE MRS. JUSTICE MITALI THAKURIA
ORDER
22.01.2025 Due to the paucity of time, the matter could not be taken up today.
List the matter on 04.02.2025.
Till then, the interim order passed earlier shall be continued.
JUDGE Comparing Assistant