Punjab-Haryana High Court
Monika Tanwar And Anr vs State Of Haryana & Ors on 12 September, 2018
Author: Ritu Bahri
Bench: Ritu Bahri
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 8828-2017
Date of decision:- 12.09.2018
Monika Tanwar and anr. ...Petitioner
Versus
State of Haryana and ors. ...Respondents
CORAM: HON'BLE MS. JUSTICE RITU BAHRI Present: Mr. A.K. Sehrawat, Advocate for the petitioners.
Mr. Gaurav Jindal, Addl. A.G. Haryana Mr. Anurag Goyal, Advocate for M.D. University RITU BAHRI J.
For detail order, see CWP No. 3137-2017 titled as Nidhi v. State of Haryana and ors., decided on even date.
12.09.2018 ( RITU BAHRI )
G Arora JUDGE
Whether speaking/reasoned Yes
Whether reportable No
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