Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 134C] [Entire Act] Union of India - Subsection Section 134C(2) in The Aircraft Rules, 1937 (2)[ The fee shall be paid in a manner as specified by the Director-General.] [Substituted by Notification No. G.S.R. 490(E) (w.e.f. 23.3.1937)]
