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Union of India - Section

Section 39 in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

39. Protection of private property against corrosion effects of DC traction.

- Under DC traction, there is a possibility of corrosion due to stray currents on the metallic structures and conductors in the vicinity of viaduct and tunnel and even though, the stray current protection measures have been taken by the Bangalore metro railway, yet wide publicity may be given so that special precautions may be taken by parties concerned against the possibility of corrosion effect of stray current.