Bombay High Court
M/S. Irb Infrastructure Developers ... vs Mr. Vasantrai Harilal Gohil And Ors on 4 October, 2019
Bench: Akil Kureshi, S.J. Kathawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA STAMP NO. 24662 OF 2019
In
FIRST APPEAL 1369 OF 2019
M/s. Irb Infrastructure Developers Ltd. And Ors. ....Applicant
V/S
Mr. Vasantrai Harilal Gohil And Ors. ....Respondent
CORAM : AKIL KURESHI &
S.J. KATHAWALLA, JJ
DATE : 4th October, 2019
P.C. :
Due to paucity of time the matter is adjourned to 08/11/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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