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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(ix) in The Jharkhand Agricultural Produce Markets Rules, 2000

(ix)On receipt of any claim or objection in the office of the Election Officer/Circle Officer/Circle Inspector/Market Secretary concerned and Halka Karmachari shall be obtained within a period of 15 days from the last date fixed in sub-rule (iii).