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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(1)(c) in The Bengal Natural History Society (Acquisition Of The Natural History Museum) Act, 1993

(c)wrongfully removes or destroys any property forming part of the Museum or prefers any claim under this Act which he knows or has reason to believe to be false or grossly inaccurate, shall be punishable with imprisonment for a term which may extend to two years, or with fine which may extend to five thousand rupees, or with both :