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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(2)(c) in The Anna University of Technology, Madurai Act, 2010

(c)any investigation, legal proceeding or remedy in respect of such penalty, forfeiture or punishment, and any such investigation, legal proceeding or remedy may be instituted, continued 01 enforced and any such penalty, forfeiture or punishment maybe imposed as if this Act had not been passed.