Allahabad High Court
Masalti And Others vs State Of U.P. on 8 August, 2022
Author: Ajai Tyagi
Bench: Ajai Tyagi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 50 Case :- CRIMINAL APPEAL No. - 487 of 2001 Appellant :- Masalti And Others Respondent :- State of U.P. Counsel for Appellant :- Sudhir Shandilya Counsel for Respondent :- Govt. Advocate Hon'ble Ajai Tyagi,J.
This appeal is specifically listed before this Court by the order of Hon'ble The Chief Justice.
As per office report, all appellants have died.
Hence, the appeal is dismissed as abated.
Order Date :- 8.8.2022 P.S.Parihar