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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Sikkim - Subsection

Section 15(b) in Sikkim Registration of Companies Act, 1961

(b)For registration of a company whose nominal share capital exceeds Rs. 20.000 the above fee of Rs. 5,000 with the following additional fees regulated according to the amount of nominal capital: -