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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(9) in The Rajasthan Tax on Luxuries (In Hotels and Lodging Houses) Rules, 1997

(9)The above statement are true to the best of my knowledge and belief.Signature with Status
Place............ ........................
Date ............ Signature with Status