Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(h) in The Mines Rules, 1955 (h)the interior walls, ceilings and partitions shall be white-washed once at least in every four months, and the date of such white-washing shall be recorded in a book kept at the mine for the purpose:
