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[Cites 0, Cited by 0] [Section 13(13)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(13)(a) in The State Bank Of India (Subsidiary Banks) Act, 1959

(a)"corresponding new bank" does not include the State Bank of Patiala and means in relation to the Bank of Jaipur Limited the institution constituted under section 3 as the State Bank of Bikaner;