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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(1) in The Orissa Veterinary Practitioners Act, 1969

(1)A veterinary practitioner whose name as entered in the register shall be entitled to have his name retained in the register on payment of such annual renewal fee and within such time as may be prescribed.