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Manipur High Court

Huyel Langlon Thang-Ta Association ... vs Union Of India & 3 Ors on 27 October, 2021

Author: Kh. Nobin Singh

Bench: Kh. Nobin Singh

LAISHRAM     Digitally signed by
             LAISHRAM
DHAKESHORI   DHAKESHORI DEVI
             Date: 2021.10.28
DEVI         13:10:54 +05'30'

                                                                                                         Item No. 23

                                                 IN THE HIGH COURT OF MANIPUR : AT IMPHAL



                                                               W.P.(C) No. 538 of 2020


                                   Huyel Langlon Thang-Ta Association Manipur & anr.               ... Petitioners
                                        -Versus-
                                   Union of India & 3 ors.                                         ...Respondents

B E F O R E HON'BLE MR. JUSTICE KH. NOBIN SINGH (Video Conference) 27.10.2021 Mr. S. Vijayanand Sharma, learned CGC appearing for respondent Nos. 1 & 2 submits that reply/sur-rejoinder will be filed during the course of the day and let him do so.

Ms. Ayangleima, learned counsel for respondent No. 4 prays for sometime for filing reply/sur-rejoinder on behalf of respondent No. 4. Let her do so.

List the matter on 26.11.2021.

JUDGE Dhakeshori