Manipur High Court
Huyel Langlon Thang-Ta Association ... vs Union Of India & 3 Ors on 27 October, 2021
Author: Kh. Nobin Singh
Bench: Kh. Nobin Singh
LAISHRAM Digitally signed by
LAISHRAM
DHAKESHORI DHAKESHORI DEVI
Date: 2021.10.28
DEVI 13:10:54 +05'30'
Item No. 23
IN THE HIGH COURT OF MANIPUR : AT IMPHAL
W.P.(C) No. 538 of 2020
Huyel Langlon Thang-Ta Association Manipur & anr. ... Petitioners
-Versus-
Union of India & 3 ors. ...Respondents
B E F O R E HON'BLE MR. JUSTICE KH. NOBIN SINGH (Video Conference) 27.10.2021 Mr. S. Vijayanand Sharma, learned CGC appearing for respondent Nos. 1 & 2 submits that reply/sur-rejoinder will be filed during the course of the day and let him do so.
Ms. Ayangleima, learned counsel for respondent No. 4 prays for sometime for filing reply/sur-rejoinder on behalf of respondent No. 4. Let her do so.
List the matter on 26.11.2021.
JUDGE Dhakeshori