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State of Tamilnadu - Section

Section 376 in The Coimbatore City Municipal Corporation Act, 1981

376. Power to grant licences be subject to Tamil Nadu Act XXXII of 1950.

- The power of the Commissioner to grant licence or permission under section 372, 373, 374 and 375 shall be subject to the provisions of the Tamil Nadu Animals and Birds Sacrifices Prohibition Act, 1950 (Tamil Nadu Act XXXII of 1950).[The Tamil Nadu Animals and Birds Scarifies Prohibition Act, 1950 (Tamil Nadu Act XXXII of 1950) was repealed by the Tamil Nadu Animals and Birds Scarifies Prohibition (Repeal) Act, 2004 (Tamil Nadu Act 20 of 2004).]The Milk Trade