Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(h) in The Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955 (h)"Village road" shall mean and include both inter and intra village roads as defined in the Rajasthan Colonisation (General Colony) Conditions, 1955.
