Punjab-Haryana High Court
State Of Haryana vs Sheo Dutt Rai (Deceased) And Others on 6 August, 2012
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.3471 of 1992 (O&M)
Date of decision:06.08.2012
State of Haryana, through Collector, and another.
...Appellants
versus
Sheo Dutt Rai (deceased) and others.
....Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
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Present: Mr. Ashish Gupta, AAG, Haryana.
None for the respondent.
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1. Whether reporters of local papers may be allowed to see the
judgment ? No.
2. To be referred to the reporters or not ? No.
3. Whether the judgment should be reported in the digest ? No.
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K.Kannan, J. (Oral)
For orders, see RFA No.2915 of 1994 of even date.
(K.KANNAN) JUDGE 06.08.2012 sanjeev