Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(7) in The Patiala Municipal Corporation Building Bye-Laws, 1997 7.1Relaxation: Government may relax any of the provisions of these building bye-laws for reasons to be recorded in writing.
