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State of Rajasthan - Section

Section 6 in The Rajasthan Administrative Service Rules, 1954

6. [ Strength. [Substituted by No. F. 1(15)DOP/A-II/79, 30-6-81.]

(1)The strength of posts in each grade of the Service shall be such as may be determined by the Government from time to time.Provided that -
(i)the Government may create any post, permanent or temporary from time to time, as may be found necessary and may abolish any post in the like manner without thereby entitling any person to any compensation;
(ii)the Government may leave unfilled or hold in abeyance or allow to lapse any such posts, permanent or temporary from time to time without thereby entitling any person to any compensation.]