Section 35(2)(c) in The U.P. Water Management And Regulatory Commission Act, 2008

[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(2)(c) in The U.P. Water Management And Regulatory Commission Act, 2008

(c)The procedure and the conditions for the grant of licences, the particulars and documents to be made available by the persons applying for licences, the standards and general conditions subject to which the licence shall be granted, the grant of exemptions from the requirement of a licence, the revocation and amendment of licences and the effect thereof and all matters related thereto;

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 35(2)(c) in The U.P. Water Management And Regulatory Commission Act, 2008