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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(iv) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(iv)the upper age limit mentioned above shall be relaxed by a period equal to the service rendered in the National Cadet Corps in the case of Cadet instructors, if the resultant age does not exceed the proscribed maximum age limit by more than three years, such candidate shall be deemed to be within the prescribed age limit;