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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1)(b) in Atomic Energy (Radiation Protection) Rules, 2004

(b)provide facilities and equipment to the licensee, Radiological Safety Officer and other worker(s) to carry out their functions effectively in conformity with the regulatory constraints,