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[Cites 0, Cited by 0] [Section 25(27)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(27)(b) in The Bharathiar University Act, 1981

(b)to make ordinances specifying the mode of appointment of administrative and other similar posts and fix their emoluments, if any, define their duties and conditions of their service and provide for filling up to temporary vacancies;