Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 92 in The Rajasthan Sales Tax Act, 1994 92. Bar to proceedings except as provided in the Act - No assessment made and no order passed by any officer appointed or authority constituted under the Act shall be called into question, except as provided in this Act.
