Section 7(3) in Sanskrit College and University, West Bengal Act, 2015
(3)Where power is conferred upon the Chancellor to make nominations to any authority or body of the University, the Chancellor shall, to the extent necessary, nominate persons to represent interests not otherwise adequately represented:Provided that where power is conferred upon the Chancellor to nominate certain number of persons to any authority or body of the University, the Chancellor may, at his discretion, nominate less number of persons than that is provided in the Act.
