Kerala High Court
The Federal Bank Limited vs Chief Judicial Magistrate on 8 September, 2023
Author: Sathish Ninan
Bench: Sathish Ninan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
FRIDAY, THE 8TH DAY OF SEPTEMBER 2023 / 17TH BHADRA, 1945
WP(C) NO. 19932 OF 2023
AGAINST THE ORDER/JUDGMENT MC 245/2023 OF CHIEF JUDICIAL
MAGISTRATE ,KOTTAYAM
PETITIONER:
THE FEDERAL BANK LIMITED,
LCRD KOTTAYAM ,DIVISION THEKKUMKAL BUILDING T B
ROAD,KOTTAYAM, REP BY ITS AUTHORIZED OFFICER VICE
PRESIDENT, PIN - 686001
BY ADVS.
MOHAN JACOB GEORGE
P.V.PARVATHY (P-41)
NIGI GEORGE
REENA THOMAS
RESPONDENTS:
1 CHIEF JUDICIAL MAGISTRATE,
OFFICE OF THE CJM COURT, OLLECTORATE KOTTAYAM,
PIN - 686002
2 GAYATHRI K,
ADVOCATE, CARE OF ADVOCATE YADHUKRISHNAN,
OPPOSITE POLICE PARADE GROUND, NEAR COLLECTORATE,
KOTTAYAM, PIN - 686002
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.09.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
-: 2 :-
SATHISH NINAN, J.
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W.P.© No.19932 OF 2023
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Dated this the 8th day of September, 2023
JUDGMENT
Today when the matter is taken up, learned counsel for petitioner submits that the writ petition has become infructuous. Accordingly, the writ petition is dismissed as infructuous.
Sd/-
SATHISH NINAN
smv JUDGE