Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 190] [Entire Act] Union of India - Section Section 10A in The Companies Act, 1956 (10A)["Company Law Board" means the Board of Company Law Administration constituted under section 10-E;] [Inserted by Act 53 of 1963, Section 2 (w.e.f. 1.1.1964).]
