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Union of India - Section

Section 1 in The Air (Prevention And Control Of Pollution) Act, 1981

1. Short title, extent and commencement

(1)This Act may be called The Air (Prevention and Control of Pollution) Act , 1981.
(2)It extends to the whole of India.
(3)[ It shall come into force on such date] [ Brought into force on 16.5.1981 vide G.S.R. 351(E), dated 15.5.1981, published in the Gazette of India, Ext., Pt.II, Section 3(i), P.944.] as the Central Government may, by notification in the Official Gazette, appoint.