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Allahabad High Court

Smt. Shalini Gupta vs Union Of India & Others on 2 July, 2010

Bench: Prakash Chandra Verma, Ram Autar Singh

Court No. - 34

Case :- WRIT - C No. - 61661 of 2005

Petitioner :- Smt. Shalini Gupta
Respondent :- Union Of India & Others
Petitioner Counsel :- G.K. Singh,V.K. Singh
Respondent Counsel :- A.S.G.I.,K.C. Sinha

Hon'ble Prakash Chandra Verma,J.

Hon'ble Ram Autar Singh,J.

Case called out. None appears to press this writ petition on behalf of the petitioner(s).

It is accordingly dismissed for want of prosecution. The interim order, if any, stands vacated.

Order Date :- 2.7.2010 RKS/