Allahabad High Court
Smt. Shalini Gupta vs Union Of India & Others on 2 July, 2010
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- WRIT - C No. - 61661 of 2005 Petitioner :- Smt. Shalini Gupta Respondent :- Union Of India & Others Petitioner Counsel :- G.K. Singh,V.K. Singh Respondent Counsel :- A.S.G.I.,K.C. Sinha Hon'ble Prakash Chandra Verma,J.
Hon'ble Ram Autar Singh,J.
Case called out. None appears to press this writ petition on behalf of the petitioner(s).
It is accordingly dismissed for want of prosecution. The interim order, if any, stands vacated.
Order Date :- 2.7.2010 RKS/