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[Cites 1, Cited by 5]

Himachal Pradesh High Court

State Of H.P. vs . Yogendra Mohan Sengupta & Ors. on 22 February, 2022

Bench: Sabina, Satyen Vaidya

.

State of H.P. Vs. Yogendra Mohan Sengupta & ors.

alongwith connected matters CWP No. 7105 of 2021 a/w CWP Nos. 2067 and 2086 of 2019 CWP No. 7105 of 2021 22.02.2022 Present: Mr. Vinay Kuthiala, Senior Advocate with Mr. Diwan Singh Negi, Advocate, for the petitioner.

Mr. Abhimanyu Rathore, Advocate, for respondent No.1.

Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.2.

Mr. Naresh K. Gupta, Advocate, for respondent No.5.

CWP No. 2067 of 2019 Mr. Ashwani Sharma, Additional Advocate General, for the petitioners.

Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.2.

Mr. Maan Singh, Advocate, for respondent No.3.

Mr. Vishwa Bhushan, Advocate, for respondent No.4.

CWP No. 2086 of 2019

Mr. Ashwani K. Sharma, Additional Advocate General, for the petitioners.

Mr. Vishwa Bhushan, Advocate, for the respondents.

At the request of learned counsel for the parties, list again on 14.03.2022.

( Sabina ) Judge ( Satyen Vaidya ) Judge February 22, 2022 (sushma) ::: Downloaded on - 22/02/2022 20:12:51 :::CIS