| Clauses |
Authoritiesentitled to salutes when in their official capacities
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No.of guns
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ByIndian Naval Ships
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Remarks |
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Withinwhat limits
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Occasions |
Howoften by the same Flag, Board Pendant, or ship
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| 1 |
2 |
3 |
4 |
5 |
6 |
7 |
| I |
ThePresident
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[21] |
InPorts in India
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Onthe assumption and relinquishment of office.
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Asthe occasion arises
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Althoughaccording to international usage a gun salute comprises of 21guns, a larger number of guns has been prescribed for thePresident on account of the existence in India of certainex-Rulers of former States carrying a privilege of 21 guns. Forall international purposes, however, a gun salute shall consistof 21 gun only.Nogun salutes will ordinary be fired on the President's visit toshore establishments.
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[21] |
Atall places
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Onvisiting an Indian Naval Ship both on arrival and departure.
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Asthe occasion arises
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[21] |
Inthe port of arrival in or departure from India.
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Onarrival in and departure from India on occasions notified as'Public'
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Asthe occasion arises
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| II |
Headsof States and entitled Members of Royal Families.
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21 |
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Onoccasion of visits to India
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Asthe occasion arises
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Subjectto a specific requisition in each case by the Government
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21 |
Thoseof his Government
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Onvisiting an India Naval Ship both on arrival and departure.
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Asthe occasion arises
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| III |
GovernorsGeneral of Commonwealth Countries
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21 |
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Onoccasion of visits to India
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Asthe occasion arises
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Subjectto a specific requisition in each case by the Government
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| |
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21 |
Thoseof his Government
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Onvisiting an Indian Naval Ship
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Asthe occasion arises
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| IV |
HisHighness Maharaja Sri Sri Sri Sri Jigme Dorji Wangchuk, Maharajaof Bhutan
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19 |
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Onoccasion of visits to India : or visit to an Indian Naval Ship.
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Asthe occasion arises
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| V |
Ambassadorextraordinary and Pleni-potentiary
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19 |
Inthe case of Indian diplomatic and Consular representativesabroad, in the ports of the countries to which they areaccredited.(ii)Inthe case of foreign and Consuls accredited to India when payingfromal visits to Indian Naval Ships, Ship in Ports in India.
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| VI |
EnvoyExtraordinary and Minister Plenipotentiary
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17 |
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| VII |
MinisterResident, Diplomatic Officials below the rank of EnvoyExtraordinary and Minister Plenipotentiary and above that ofCharged affareis
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Eitherwhen the dignitary goes on board or when he leaves an IndianNaval
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Onlyonce within twelve months and by one ship only on the same day.
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| VIII |
Chargedaffairs
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13 |
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| IX |
ConsulsGeneral(includingCommissioners and Representatives of The Government)
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| X |
Consuls |
7 |
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| XI |
Admiralof the Fleet
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19 |
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| XII |
Admiral |
17 |
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| XIII |
Vice-Admiral |
15 |
Atall places
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Onlyas authorised by Regulation 25.
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| XIV |
Rear-Admiral |
13 |
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| XV |
Commodore |
11 |
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| XVI |
FieldMarshal
|
19 |
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| XVII |
General |
17 |
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| XVIII |
Lieutenant-General |
15 |
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| XIX |
Major-General |
13 |
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| XX |
Brigadiar |
11 |
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| XXI |
Marshalof the Air Force
|
19 |
Atall places
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Officialvisits to or embarkation in a ship, either on going on board orleaving her.
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Onlyby one ship at the port on the same day, Only once in 12 monthsabroad and once in 3 years at home except in case the officer hasbeen promoted.
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| XXII |
AirChief Marshall
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17 |
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| XXIII |
AirMarshall
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15 |
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| XXIV |
AirVice Marshall
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13 |
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| XXV |
AirCommodore
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11 |
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| XXVI |
Captainof the Navy and Officer below that tank.
|
7 |
Asa return salute only as directed by Regulation 24.
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