Section 2 in Hyderabad (Abolition of Cash Grants) Compensation Bond Rules, 1962
2. Definitions.
- In these Rules, unless the context requires otherwise, -(a)"Act" means the Hyderabad (Abolition of Cash Grants) Act, 1952;(b)"Appendix" means an appendix appended to these Rules;(c)"Form" means Form appended to these Rules;(d)"Section" means a section of the Act.
