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State of Punjab - Section

Section 45 in The Punjab Laws Act, 1872

45. Powers of Magistrate of District as to foreign vagrants

. - The Magistrate of the District may, if he considers that any band of foreign vagrants is likely to occasion a breach of the peace or to commit any offence under the Indian Penal Code, prohibit such band from entering his district; or if they are already in his district, may require them within a given time to leave it.