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State of Jharkhand - Section

Section 4 in The Jharkhand Area Autonomous Council Act, 1994

4. The delimitation of the Constituencies of the Council.

(1)As far as possible, each legislative assembly constituency shall be divided by the State Election Commission in two Council constituencies in such a way as the population of both the Council constituencies of that assembly constituency may be equal;Provided that in such delimitation, village shall not be divided.
(2)The seats shall be reserved for the Scheduled Castes and the Scheduled Tribes in the Council.
(3)The Assembly constituency of the Council area, which are reserved for the Scheduled Castes or the Scheduled Tribes, shall on being divided under subsection (1), in two Council constituencies for those castes as the case may be.