Rajasthan High Court - Jodhpur
Rahul Jindal vs State on 11 October, 2022
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc(Pet.) No. 1213/2020
1. Rahul Jindal S/o Shri Prem Chand, Aged About 26 Years,
By Caste Agarwal, R/o 65, New Dhan Mandi, Padampur,
District Ganganagar.
2. Manav Jindal S/o Shri Prem Chand, Aged About 30 Years,
By Caste Agarwal, R/o 65, New Dhan Mandi, Padampur,
District Ganganagar.
3. Smt. Usha Devi Jindal W/o Shri Prem Chand, Aged About
52 Years, By Caste Agarwal, R/o 14, Padampur, District
Ganganagar.
----Petitioners
Versus
1. State, Through P.p.
2. Prashant Yadav S/o Shri Shambhu Yadav, 151A, Bharat
Nagar, Purani, Abadi, Ganganagar. Presently Posted As
Branch Manager, Punjab National Bank, Padampur,
District Ganganagar.
----Respondents
For Petitioner(s) : Mr. Rakesh Gehlot for Mr. Nishant
Bora
For Respondent(s) : Mr. Sharwan Bishnoi, PP
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 11/10/2022 This criminal misc. petition under Section 482 Cr.P.C. has been preferred for quashing of FIR No.13/2020 registered at Police Station Padampur, District Ganganagar for the offences under Sections 420, 467, 471 & 460 of I.P.C.
At the outset, learned Public Prosecutor submits that final report / closure report has already been filed before the competent court.
(Downloaded on 12/10/2022 at 08:30:16 PM)
(2 of 2) [CRLMP-1213/2020] The factual report produced by learned Public Prosecutor is taken on record.
In view of the above, the present petition is dismissed as having become infructuous. All pending applications stand disposed of.
(DR.PUSHPENDRA SINGH BHATI), J. 100-Sudheer/-
(Downloaded on 12/10/2022 at 08:30:16 PM) Powered by TCPDF (www.tcpdf.org)