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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(3) in Tamil Nadu District Municipalities Building Rules, 1972

(3)One sink either in the floor or raised from the floor.
(b)Where only one water-closet is provided in a dwelling, the bath and water-closet shall be separately accommodated.
(c)Dwellings without individual convenience shall have the following fitments, namely: -