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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(9) in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

(9)B.I.S. Requirement for Solvent Extracted Linseed Oilcake (Meal) as Livestock Feed
S. No. Characteristics Requirement
Grade Special Grade-I
(i) Moisture, per cent by weight, Maximum 10 10
(ii) Crude protien (Nitrogen x 6.25) per cent by weight, Minimum 33 29
(iii) Crude Fat or other extract per cent by weight Minimum 1.0 1.5
(iv) Acid insoluble ash, per cent by weight, Maximum 2.5 2.5
(v) Crude fibre, per cent by weight, Maximum 9.0 11.0