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[Cites 0, Cited by 0] [Section 183(1)] [Section 183] [Entire Act]

State of Telangana - Subsection

Section 183(1)(i) in Telangana Panchayat Raj Act, 2018

(i)Standing Committee for Works, Planning and Finance:- Public works, District Plan, budget, taxation, finance and co-ordination of the work relating to other Committees.