Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 77 in The Assam Highway Act, 1989 77. Leaving vehicle or animal unattended. - No person incharge of vehicle or animal shall allow such vehicle or animal to stand or proceed on a highway unless it is under adequate control.
