Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 23 in The Prevention of Food Adulteration Rules, 1955 23. Unauthorised addition of colouring matter prohibited. - The addition of a colouring matter to any article of food except as specifically permitted by these rules, is prohibited.
