Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(1)(i) in The Rajasthan Industrial Housing Allotment Rules, 1957 (i)in the case of death or transfer for a period not exceeding two months from the date of death or transfer as the case may be;